Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 6 in Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976

6. Regulation.

- The Competent Authority shall, with the previous approval of the State Government make regulations governing the manner and procedure for seeking authorization under section 4 or section 5, and in general for carrying out the purposes of this Act.