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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(g) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(g)to recommend to the Industrial Development Authority for preparing a plan/promote the vocation of street vendors covering the matter contained in the First Schedule of the Act;