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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in Agriculture University, Kota Act, 2013

(1)The Comptroller shall be a whole time salaried officer of the University to be posted by the Government from its officers of the Rajasthan Accounts Service of the rank of selection scale and the above:Provided that a person appointed as Comptroller shall retire from office if, during the term of his office, he completes the age of superannuation.