Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 22 in The Prisons Act, 1894 22. Subordinate officers not to be absent without leave. - Officers subordinate to the Jailer shall not be absent from the prison without leave from the Superintendent or from the Jailer.
