Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 62 in Telangana Excise Act, 1968

62. Magistrate's power to impose enhanced penalties.

- Notwithstanding anything in [section 29 of the Code of Criminal Procedure, 1973] [Substituted by Act No.20 of 1994.] it shall be lawful for any Magistrate of the first class to pass any sentence authorized by this Act in excess of his powers under section 32 of the said Code.