Supreme Court - Daily Orders
Ajay Sharma vs Commissioner Of Income Tax on 15 December, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.4 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41713/2016
(Arising out of impugned final judgment and order dated 27-04-2016
in ITA No. 78/2016 passed by the High Court Of M.P. Principal Seat
At Jabalpur)
AJAY SHARMA Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
(IA No.130758/2017-CONDONATION OF DELAY IN FILING and IA
No.130760/2017-CONDONATION OF DELAY IN REFILING)
WITH
Diary No(s). 41712/2016 (IV-A)
(IA No.129539/2017-CONDONATION OF DELAY IN REFILING and IA
No.129537/2017-CONDONATION OF DELAY IN FILING and)
Date : 15-12-2017 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Akshat Shrivastava, AOR
Ms. Pooja Shrivastava, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2017.12.16 12:47:32 IST Reason: