Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Andhra Pradesh - Subsection Section 39(d) in Andhra Pradesh Advocates' Welfare Fund Rules, 1989 (d)To be responsible for proper and up to date maintaining of all books of accounts and registers directed to be maintained by the Committee from time to time.
