Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(xx) in The West Bengal Primary Education Act, 1973 (xx)"prescribed" means prescribed by rules made [or notification or orders issued, as the case may be,] [Words inserted by W.B. Act 4 of 1996.] by the State Government under this Act;
