Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 6 in Bihar Technical Staff Selection Commission Rules, 2015

6. Power and functions of the commission.

(1)The Commission may recommend for selection and appointment to all the Technical services/cadres/posts of the Grade Pay below 4800/ (four thousand eight hundred or equivalent as revised grade pay from time to time) as included in Schedule-1 for different departments, attached offices of the Secretariat of the State Government and Regional, District /Mufassil offices as per section- 8 of the Act.
(2)The recommendations of the Commission will be valid for one year with effect from the date of recommendation:Provided the Commission shall have the power to revalidate its recommendation for further one year.