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State of Assam - Section

Section 1 in The ASSAM TAXATION (ON SPECIFIED LANDS) (AMENDMENT) ACT, 2019

1. Short title, extent and commencement:

(1)This Act may be called the Assam Taxation (On Specified Lands) (Amendment) Act, 2019.
(2)It shall have the like extent as the principal Act.
(3)It shall come into force at once.