Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(2) in Companies Regulations, 1956 (2)The applicant shall be allowed to inspect the documents, which do not form part of the electronic registry, only in the presence of the Registrar or of a person authorized by him in this behalf, and only during office hours.
