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Chattisgarh High Court

Mohd. Nooh vs State Of Chhattisgarh on 8 March, 2022

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                    WPT No. 22 of 2016
                   Mohd. Nooh Versus State Of Chhattisgarh and others




08.03.2022         Shri Saket Pandey, Advocate on behalf of Shri Anoop

             Majumdar, counsel for the petitioners.


                   Ms Ruchi Nagar, PL for the State/respondents-1 and 3.

Shri AS Kachhawaha, counsel for respondent- 2. Learned counsel for the petitioners prays for two weeks' time to seek further instructions in the matter.

As prayed, list this case after two weeks.

                                 Sd/-                      Sd/-

                                                   (Parth Prateem Sahu)
                                                          JUDGE




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