Chattisgarh High Court
Mohd. Nooh vs State Of Chhattisgarh on 8 March, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 22 of 2016
Mohd. Nooh Versus State Of Chhattisgarh and others
08.03.2022 Shri Saket Pandey, Advocate on behalf of Shri Anoop
Majumdar, counsel for the petitioners.
Ms Ruchi Nagar, PL for the State/respondents-1 and 3.
Shri AS Kachhawaha, counsel for respondent- 2. Learned counsel for the petitioners prays for two weeks' time to seek further instructions in the matter.
As prayed, list this case after two weeks.
Sd/- Sd/-
(Parth Prateem Sahu)
JUDGE
padma