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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(1) in The Maternity Benefit Act, 1961

(1)Every establishment having fifty or more employees shall have the facility of créche within such distance as may be prescribed, either separately or along with common facilities:Provided that the employer shall allow four visits a day to the creche by the woman, which shall also include the interval for rest allowed to her.