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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(1)The power to make rules under this Act, shall be exercisable by the State Rules. Government by notification in the Official Gazette.