Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4K] [Entire Act] Union of India - Subsection Section 4K(a) in Imports and Exports (Control) Act, 1947 (a)by the Chief Controller, or, where he so directs, by a general or special order, by the Additional Chief Controller;
