Punjab-Haryana High Court
State Of Haryana And Another vs Phool Singh And Others on 10 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A.No.1109 of 2006 (O&M)
State of Haryana and another
...Appellants
Versus
Phool Singh and others
...Respondents
CORAM:Hon'ble Mr. Justice Rajesh Bindal Present : Mr. Lokesh Sinhal, Additional Advocate General, Haryana, for the appellants.
Mr. Raman Gaur, Advocate, for HUDA.
RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No.1 of 2006, State of Haryana and Another Vs. Jagbir Singh and Others.
10.2.2009 (RAJESH BINDAL) Vimal JUDGE