Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 69]

Punjab-Haryana High Court

State Of Haryana And Another vs Phool Singh And Others on 10 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


                                         R.F.A.No.1109 of 2006 (O&M)


State of Haryana and another
                                                   ...Appellants

                     Versus

Phool Singh and others
                                                   ...Respondents

CORAM:Hon'ble Mr. Justice Rajesh Bindal Present : Mr. Lokesh Sinhal, Additional Advocate General, Haryana, for the appellants.

Mr. Raman Gaur, Advocate, for HUDA.

RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No.1 of 2006, State of Haryana and Another Vs. Jagbir Singh and Others.




10.2.2009                                          (RAJESH BINDAL)
Vimal                                                   JUDGE