Himachal Pradesh High Court
Sanjeev Gupta vs . Pawan Sahni & Others. on 25 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sanjeev Gupta Vs. Pawan Sahni & others.
.
Civil Revision No. 23 of 2016 25.7.2023 Present: Mr.Sudhir Thakur, Senior Advocate, alongwith Mr.Somesh Sharma, Advocate, for the petitioner.
Mr.Kapil Dev Sood, Senior Advocate, alongwith Mr.Het Ram Thakur, Advocate, for the respondents.
r to CMP No. 7763 of 2023 Reply is stated to have been filed. Be taken on record, if in order. Rejoinder, as prayed, be filed within one week.
List after one week.
CMP No. 7766 of 2023 CMP No. 7763 has been taken into consideration, wherein reply also stands filed, therefore, this application is deemed to have been allowed and disposed of accordingly.
(Vivek Singh Thakur), Judge.
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