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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(5)(d) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(d)the transferring clinical establishment should provide necessary medical facilities including life support systems and qualified personnel within the capacity of the transferring clinical establishment or medical practitioner, to accompany the patient during the period covered by transport to the receiving Health care Establishment or receiving medical practitioner.