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[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(3)(b) in The Punjab Factory Rules, 1952

(b)Every lunch room shall be provided with adequate number of tables with impervious tops and suitable benches or chairs for use of workers for taking food. Adequate means for warming food shall also be made.]