Section 27(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
(2)Shelter homes shall include,-(a)short-stay homes for children needing temporary shelter, care and protection for a maximum period of one year;(b)transitional homes providing immediate care and protection to a child for a maximum period of four months; and(c)twenty four hour drop-in-centers for children needing day care or night shelter facility.
