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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(2)(ii) in Chit Funds (Bihar) Rules, 1987

(ii)On an approval of the said proposal by the officer empowered to approve such a proposal referred above the officer empowered to compound the offence shall send an intimation in writing in that behalf to that person specifying therein-