Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(j) in The Prevention of Food Adulteration Rules, 1955 (j)[ dahi or curd not prepared from boiled, pasteurised or sterilised milk,] [Substituted by G.S.R. 503(E), dated 1st September, 1981.]
