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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)detain the juvenile in an Observation Home or fit institution pending inquiry, only in cases of juveniles involvement in serious offences as per an order in Form-II;