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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(d) in Tamil Nadu District Municipalities Building Rules, 1972

(d)Landings. - No stairway shall have a height of more than 3.75 metres between landings nor less than two risers between consecutive landings, the landings shall have a dimension not less than the width of stairs, measured in the direction of the run.