Supreme Court - Daily Orders
Elaf Tours And Travels vs Union Of India on 19 May, 2017
Bench: L. Nageswara Rao, Navin Sinha
ITEM NO. 805 COURT NO. 5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION © No. 360/2017
ELAF TOURS & TRAVELS Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
WP(C) NO. 361/2017,WP(C) No. 362/2017,WP(C) No.364/2017,
WP(C) No. 365/2017, WP(C) No. 366/2017,WP(C) 368/2017,
WP(C) No. 369/2017, WP(C) No. 370/2017 & WP(C) No. 374/2017
Date : 19/05/2017 This/These petition/petitions were
mentioned today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
(VACATION BENCH)
For Petitioner(s) Mr. Nagender Rai, Sr. Adv.
Mr. Mohd. Ainul Ansar, Adv.
Mr. Sulaiman Mohd. Khan, Adv.
Ms. Taiba Khan, Adv.
Mr. Kripa Shankar Prasad, Adv.
Mr. Rajat Bhardwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 24.05.2017.
[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.05.19 16:47:02 IST Reason: