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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(xxii)to recommend to the State Government for withdrawal or education of a grant to a college which makes default in carrying out the conditions of affiliation;