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State of Odisha - Section

Section 69 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

69. Requisitions for papers connected with Bills.

(1)Any member may ask for any papers or returns connected with any Bill before the Assembly.
(2)The Speaker shall determine, either at the time or at the meeting of the Assembly next following whether the papers or returns asked for can be given.B-Motions after introduction of Bills