Section 14(a) in The Bombay Weights and Measures (Enforcement) Act, 1958

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Bombay Presidency - Subsection

Section 14(a) in The Bombay Weights and Measures (Enforcement) Act, 1958

(a)any sealed package or container,-

(i)of net weight of less than one hundred and twenty grammes, if the sealed package or container contains biscuits, confectionery or sweets; and

(ii)of net weight of less than sixty grammes, if the sealed package or container contains any other foodstuff;