Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Constitution Subarticle Section 8(1) in THE CONSTITUTION (FORTY-THIRD AMENDMENT) ACT, 1977 (1)Article 226A of the Constitution shall be omitted.
