Jammu & Kashmir High Court
State Of J&K vs Sanjeev Kumar on 28 April, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
Case No. 205
(After Notice Cause List)
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
(Through Video Conference)
Crl LP No. 33/2019
CrlM No. 594/2019
in
Crl A (AD) No. 1/2019
State of J&K .....Appellant(s)/Petitioner(s)
Through: Mr. Aseem Sawhney, AAG
Vs
Sanjeev Kumar ..... Respondent(s)
Through: None
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
Coram:
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
28.04.2021 Fresh particulars for effecting service upon the respondent be provided within two weeks in terms of the previous order.
List again on 07.07.2021.
(Puneet Gupta) (Dhiraj Singh Thakur)
Judge Judge
Jammu:
28.04.2021
Muneesh
MUNEESH SHARMA
2021.05.01 11:43
I attest to the accuracy and
integrity of this document