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Jammu & Kashmir High Court

State Of J&K vs Sanjeev Kumar on 28 April, 2021

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                                    Case No. 205
                                                                            (After Notice Cause List)
                                     HIGH COURT OF JAMMU & KASHMIR
                                                 AT JAMMU
                                          (Through Video Conference)

                                                                   Crl LP No. 33/2019
                                                                   CrlM No. 594/2019
                                                                   in
                                                                   Crl A (AD) No. 1/2019

              State of J&K                                             .....Appellant(s)/Petitioner(s)

                                          Through: Mr. Aseem Sawhney, AAG

                                     Vs

              Sanjeev Kumar                                                      ..... Respondent(s)

                                          Through: None

                               HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
              Coram:
                               HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                       ORDER

28.04.2021 Fresh particulars for effecting service upon the respondent be provided within two weeks in terms of the previous order.

List again on 07.07.2021.





                                                (Puneet Gupta)         (Dhiraj Singh Thakur)
                                                         Judge                         Judge
              Jammu:
              28.04.2021
              Muneesh




MUNEESH SHARMA
2021.05.01 11:43
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