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State of West Bengal - Section

Section 42 in West Bengal Shops and Establishments Rules, 1964

42. Submission of diary by Inspector.

Every Inspector shall keep a file of the records of his inspections and maintain a diary in Form V in respect of the work done by him every month and shall submit to the officer to whom he is subordinate by the 15th day of every month such diary showing the work done in the preceding month. A copy of the said diary shall also be retained by the Inspector.