[Cites 0, Cited by 0]
[Section 24]
[Entire Act]
State of Maharashtra - Subsection
Section 24(2) in The Ajeenkya DY Patil University Act, 2014
| (i) | the Vice-Chancellor | Chairperson; |
| (ii) | Professor of each subject | Member; |
| (iii) | one evaluation expert, co-opted by the Board ofExaminations- | Member; |
| (iv) | the Controller of Examinations- | Member-Secretary. |