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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(1) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(1)No inflammable or explosive substance, such as petroleum, kerosene oil, fireworks, or gunpowder, in excess of the quantity required for one day's use shall be stored upon or within the licensed premises.