Himachal Pradesh High Court
Kanta Devi vs . Tek Chand And Others on 17 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Kanta Devi Vs. Tek Chand and others CMPMO No.65 of 2022 .
17.3.2022 Present: Mr. Parveen Kumar, Advocate, vice Mr. H.S. Rangra, Advocate for the petitioner.
Mr. Parveen Kumar, Advocate appearing vice Mr. H.S. Rangra, learned counsel for the petitioner prays for an adjournment on the ground that original counsel is not available as he has to go to hospital.
List on 24.3.2022, as prayed for.
(Tarlok Singh Chauhan) Judge 17.3.2022 (mamta) ::: Downloaded on - 19/03/2022 20:11:34 :::CIS