Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(2)(b) in Protection of Women from Domestic Violence Rules, 2006 (b)to take all reasonable measures to prevent recurrence of domestic violence against the aggrieved person. in accordance with the provisions of the Act and these rules.