Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(37) in Andhra Pradesh Education Act, 1982

(37)[ "secondary education" means education from Class VIII to Class X ;] [Substituted by Ibid.]