Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 3 in Sikkim Civil Court Act, 1978 3. Number of Judges. - The State Government may increase or otherwise alter the number of the District Judge, the Additional District judge and the Civil Judge now fixed.
