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State of Punjab - Section

Section 31 in Punjab Home Guards Rules, 1963

31. Repeal.

- The Punjab Home Guards Rules, 1960, re-published vide Punjab Government Home Department Notification No. G.S.R.9P-A-8/47/S.9/6/dated 19th December, 1961, are hereby repealed :Provided that anything done or any action taken under the rules so repealed shall be deemed to have been done or taken under the corresponding provisions of these rules.Appendix 'A'(See rule 6)
(a)Enrolment Form