Section 9 in The Bihar Prohibition And Excise Act, 2016
9. Role of the Superintendent of Police.
- The Superintendent of Police shall -(a)assist the Collector in ensuring complete prohibition in accordance with the provisions of the Act;(b)work under direct control and superintendence of the Collector;(c)enforce and implement such lawful directions of the Collector or Excise Commissioner as issued under the Act;(d)submit such reports and in such manner as the Collector or the Excise Commissioner may desire.
