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[Cites 0, Cited by 0] [Section 235(6)] [Section 235] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 235(6)(i) in Arunachal Pradesh Municipal Act, 2007

(i)"employment under the Central Government or any State Government" shall include employment under a local authority or any other authority within the territory of India or under the control of the central Government or a State Government or under any corporation or society owned or controlled by the Central Government or a State Government ;