Chattisgarh High Court
Smt. Laxmi Shukla vs Smt. Yasoda Gupta 2 Tpcr/1/2019 Smt. ... on 19 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Acquittal Appeal No.231 of 2017
Smt. Laxmi Shukla Versus Smt. Yasoda Gupta
..
19.3.2019 Shri Vivek Tripathi, counsel for the appellant.
Shri Ravindra Agrawal, counsel for the respondent. This is an admitted appeal. List this matter for final hearing in due course. Registry is directed to publish the name of Shri Ravindra Agrawal as counsel for the respondent in the cause-list.
Sd/-
(Ram Prasanna Sharma) Judge Bini