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Chattisgarh High Court

Smt. Laxmi Shukla vs Smt. Yasoda Gupta 2 Tpcr/1/2019 Smt. ... on 19 March, 2019

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                 Acquittal Appeal No.231 of 2017
                         Smt. Laxmi Shukla Versus Smt. Yasoda Gupta

    ..

19.3.2019 Shri Vivek Tripathi, counsel for the appellant.

Shri Ravindra Agrawal, counsel for the respondent. This is an admitted appeal. List this matter for final hearing in due course. Registry is directed to publish the name of Shri Ravindra Agrawal as counsel for the respondent in the cause-list.

Sd/-

(Ram Prasanna Sharma) Judge Bini