Supreme Court - Daily Orders
Delhi Development Authority vs Javed Khan on 31 August, 2016
Bench: Kurian Joseph, C. Nagappan
ITEM NO.173 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 32643/2015
(Arising out of impugned final judgment and order dated 06/07/2015
in WPC No. 8100/2014 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
JAVED KHAN & ORS Respondent(s)
(With office report)
Date : 31/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Ms. Garima Prashad,Adv.
For Respondent(s) Mr. Atul Kumar,Adv.
Mr. Vikas Pandey, Adv.
Mr. Rajiv Sharma, Adv.
Mr. Bankey Bihari,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after ensuing Diwali vacation on a non-miscellaneous day.
(RASHMI DHYANI) (RENU DIWAN) SR.P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.09.05 10:51:48 IST Reason: