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Supreme Court - Daily Orders

Delhi Development Authority vs Javed Khan on 31 August, 2016

Bench: Kurian Joseph, C. Nagappan

     ITEM NO.173                               COURT NO.10                    SECTION XIV

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).    32643/2015

     (Arising out of impugned final judgment and order dated 06/07/2015
     in WPC No. 8100/2014 passed by the High Court of Delhi at New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                           Petitioner(s)

                                                      VERSUS

     JAVED KHAN & ORS                                                      Respondent(s)

     (With office report)

     Date : 31/08/2016 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                     Ms. Garima Prashad,Adv.

     For Respondent(s)                 Mr. Atul Kumar,Adv.
                                       Mr. Vikas Pandey, Adv.
                                       Mr. Rajiv Sharma, Adv.

                                           Mr. Bankey Bihari,Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter after ensuing Diwali vacation on a non-miscellaneous day.

(RASHMI DHYANI) (RENU DIWAN) SR.P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.09.05 10:51:48 IST Reason: