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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Madhya Pradesh - Subsection

Section 118(1)(a) in The M.P. Public Health Act, 1949

(a)sell, expose or hawke about for sale or keep, store or prepare for sale any animal intended for human consumption which is diseased, or the flesh of any animal which has died on account of natural causes; or