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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Punjab - Subsection

Section 212(2) in Punjab Jail Manual, 1996

(2)The duties of the female head warder and female warders, respectively, shall, as regards female prisoners, be similar to those performed, as regards male prisoners, by head warders and male warders, respectively, and all rules, regulations, orders and directions for the time being applicable to such head warders and warders, shall, as far as may be, to be applicable to female head warders and female warders, respectively.Note 1. - In the Ludhiana Female Jail permanent female Superintendent and female staff from female warders shall be maintained.Note 2. - In this section the terms female warder includes the female head warder where one is appointed.