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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2)(b) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)the Officers-in-charge of institutions other than the shelter homes or drop-in-centers shall send the guards or concerned staff in search of the juvenile, at places like railway stations, bus stands and other places where the juvenile is likely to go;