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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Himachal Pradesh - Subsection

Section 84(1)(iii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(iii)the delegation of powers, duties and functions to a subcommittee, if any;