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[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(8)(ii) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(ii)have such powers exercisable by employee of a committee under the Act, rules or bye-laws as the committee may confer upon them from time to time : and