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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Andhra Pradesh - Subsection

Section 77(2)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)fails or refuses to produce his identity card or such other document as specified by order of State Election Commission under sub-rule (3) of rule 41, he shall not be allowed to vote.