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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(c) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(c)Diagrammatic plans of station yards showing the gradients, the layout of tracks and particulars of turn out, block working and of any signals and interlocking installed;