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Union of India - Section

Section 39 in The Khadi and Village Industries Commission Rules, 2006

39. Power to obtain supplementary report or information.

- Notwithstanding anything contained in rules 32 and 33 the Government may require special reports from the Commission and lay down the manner and the form in which such reports shall be made or may require from the Commission answers to questions upon which the Government may need information. The Government may also require the Commission to furnish a true copy of each or any contract, agreement, understanding or arrangement between the Commission and any other party.